Sanjay Kumar Yadav vs State Of U.P.
2013 Latest Caselaw 1165 ALL

Citation : 2013 Latest Caselaw 1165 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Sanjay Kumar Yadav vs State Of U.P. on 22 April, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3580 of 2010
 

 
Petitioner :- Sanjay Kumar Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- L.B. Yadav,Manish Kumar Singh
 
Respondent Counsel :- Govt. Advocate,J.K. Ojha
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Heard Sri Sudarshan Singh in support of bail prayer of appellant Sanjay Kumar Yadav and learned AGA.

After looking to the injury report described at pages 4 and 5 of the impugned judgment, we are not inclined to grant bail to the appellant Sanjay Kumar Yadav. Therefore, his bail prayer stands rejected.

Order Date :- 22.4.2013

Priyanka

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