Jai Ram vs State Of U.P.
2013 Latest Caselaw 1159 ALL

Citation : 2013 Latest Caselaw 1159 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Jai Ram vs State Of U.P. on 22 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4863 of 2012
 

 
Petitioner :- Jai Ram
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- L.M. Singh,Rajeev Nayan Singh
 
Respondent Counsel :- Govt. Advocate,Niklank Jain
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Rejoinder affidavit filed today by learned counsel for the applicant is taken on record.

Counter affidavit, if any, be filed by the next date fixed.

List this matter in the next cause list.

Order Date :- 22.4.2013

Monika

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