Krishan Kumar Pandey & Ors. vs State Of U.P.
2013 Latest Caselaw 115 ALL

Citation : 2013 Latest Caselaw 115 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Krishan Kumar Pandey & Ors. vs State Of U.P. on 2 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL APPEAL No. - 256 of 2013
 

 
Petitioner :- Krishan Kumar Pandey & Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.K. Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned Government Advocate seeks an adjournment to assist the court in regard to powers of the lower court to grant interim bail and extend the interim bail.

List on 15.4.2013.

The appellants be not taken in custody till the next date of listing only.

Let this case be listed alongwith the connected appeal.

Order Date :- 2.4.2013

A.Nigam

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