Mohamad Aslam Ullah Khan vs Sri Chhote Lal ...
2013 Latest Caselaw 1147 ALL

Citation : 2013 Latest Caselaw 1147 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Mohamad Aslam Ullah Khan vs Sri Chhote Lal ... on 22 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5293 of 1994
 

 
Petitioner :- Mohamad Aslam Ullah Khan
 
Respondent :- Sri Chhote Lal Shekhar,G.M.Shravasti Sahkari Chini Mill Ltd.
 
Petitioner Counsel :- S.K.Srivastava,Manish Mathur,Sujata Srivastava
 
Respondent Counsel :- Raghvendra Singh,Anuj K Srivastava,C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

As prayed, list in the next cause list along with connected writ petition.

Stay order granted earlier shall remain in operation till the next date of listing.

Order Date :- 22.4.2013

SKS

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