Smt. Sarla Devi & Others vs State Of U.P. & Another
2013 Latest Caselaw 1143 ALL

Citation : 2013 Latest Caselaw 1143 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Smt. Sarla Devi & Others vs State Of U.P. & Another on 22 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 139 of 2010
 

 
Petitioner :- Smt. Sarla Devi & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Smt. Usha Srivastava,Vinod Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate,S.P.S.Rathore
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist has sent mention slip today. The same be taken on record and be made part of the record.

List this matter peremptorily in the next cause list.

As the revision pertains to years 2010 and the proceedings of the lower court are held-up on account of pendency of this revision, it is requested that learned counsel for the revisionist to positively argue the matter on the next date fixed.

Order Date :- 22.4.2013

Monika

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