Smt. Renu Devi And Another vs State Of U.P.Throu Secy.Home ...
2013 Latest Caselaw 1142 ALL

Citation : 2013 Latest Caselaw 1142 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Smt. Renu Devi And Another vs State Of U.P.Throu Secy.Home ... on 22 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 94 of 2013
 

 
Petitioner :- Smt. Renu Devi And Another
 
Respondent :- State Of U.P.Throu Secy.Home Civil Sectt.Lko.And Ors.
 
Petitioner Counsel :- Dharmendra Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Ashutosh Bajpai, Advocate, has put in appearance for opposite party no.5. Let his name be shown in the list as counsel for the opposite party no.5.

Sri Bajpai has stated that the alleged detenue Smt. Renu Devi is living with respondent no.5, Agya Ram. Agya Ram is husband of Smt. Renu Devi. Even the child is living with these two persons.

Let Smt. Renu Devi and Ajay Kumar be produced in court on the next date of listing.

List on 29.4.2013.

Order Date :- 22.4.2013

A.Nigam

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