Baddakke @ Ram Pratap (Complaint ... vs The State Of U.P And Anr.
2013 Latest Caselaw 113 ALL

Citation : 2013 Latest Caselaw 113 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Baddakke @ Ram Pratap (Complaint ... vs The State Of U.P And Anr. on 2 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1450 of 2013
 

 
Petitioner :- Baddakke @ Ram Pratap (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Umesh Kumar Verma,Ambrish Kumar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List after two weeks.

Order Date :- 2.4.2013

A.Nigam

Download the LatestLaws.com Mobile App