Citation : 2013 Latest Caselaw 1113 ALL
Judgement Date : 18 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 9095 of 1993 Petitioner :- Munawwar Ali Naqvi Respondent :- C/M Husainabad And Allied Trusts Lko Thru Chairman & Others Petitioner Counsel :- Shafiq Mirza Respondent Counsel :- C S C Hon'ble Pankaj Mithal,J.
The challenge in this writ petition is to the order of suspension dated 24.4.1993.
The disciplinary enquiry was directed to be proceeded.
In view of the above, the suspension order must have come to an end with the final decision in the enquiry.
Accordingly, the writ petition does not survive and is dismissed.
Order Date :- 18.4.2013
SKS
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