Citation : 2013 Latest Caselaw 107 ALL
Judgement Date : 2 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 1452 of 2013 Petitioner :- Ashique Ali (Complaint Case) Respondent :- The State Of U.P And Anr. Petitioner Counsel :- Vijai Kumar Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the petitioner prays for time.
List in next week.
Order Date :- 2.4.2013
A.Nigam
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