Ramesh Kumar Srivastava ... vs The Distt. Assistant Registrar ...
2013 Latest Caselaw 1061 ALL

Citation : 2013 Latest Caselaw 1061 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Ramesh Kumar Srivastava ... vs The Distt. Assistant Registrar ... on 17 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1003 of 1993
 

 
Petitioner :- Ramesh Kumar Srivastava {N-State}
 
Respondent :- The Distt. Assistant Registrar Coop.Societies And Others
 
Petitioner Counsel :- S.K.Bisaria,Ambrish Kumar Dwivedi,R.C.Saxena,R.K.Nigam,R.K.Saxena,Srawan Kumar Pandey
 
Respondent Counsel :- C.S.C.,A.R.Khan,Badri Prasad
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner prays for and is allowed three weeks for filing rejoinder affidavit.

List thereafter.

Order Date :- 17.4.2013

SKS

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