Jitu Sonker And Ors. vs The State Of U.P And Anr.
2013 Latest Caselaw 1055 ALL

Citation : 2013 Latest Caselaw 1055 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Jitu Sonker And Ors. vs The State Of U.P And Anr. on 17 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3371 of 2012
 

 
Petitioner :- Jitu Sonker And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Dinesh Pandey,Santosh Kumar Shukla
 
Respondent Counsel :- Govt. Advocate,Lakshmendra Singh,Ratnesh Agnihotri
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.36619 of 2013)

This is an application for withdrawal of amount deposited in deference to order dated 29.10.2012, which has been passed by a Co-ordinate Bench.

Let this case be listed before the same Bench.

Order Date :- 17.4.2013

A.Nigam

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