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Jag Narain Sharma And Anr. vs State Thru Principal Secy., Home ...
2013 Latest Caselaw 1035 ALL

Citation : 2013 Latest Caselaw 1035 ALL
Judgement Date : 17 April, 2013

Allahabad High Court
Jag Narain Sharma And Anr. vs State Thru Principal Secy., Home ... on 17 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 340 CR.P.C. No. - 10 of 2012
 

 
Petitioner :- Jag Narain Sharma And Anr.
 
Respondent :- State Thru Principal Secy., Home Govt. Of U.P Lucknow
 
Petitioner Counsel :- J.N Sharma (In-Person)
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.36470 of 2013)

Let this case be listed alongwith the main case filed.

Order Date :- 17.4.2013

A.Nigam

 

 

 
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