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Akatama Dev vs Banaras Hindu University, ...
2012 Latest Caselaw 4618 ALL

Citation : 2012 Latest Caselaw 4618 ALL
Judgement Date : 28 September, 2012

Allahabad High Court
Akatama Dev vs Banaras Hindu University, ... on 28 September, 2012
Bench: Amreshwar Pratap Sahi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 35462 of 2012
 

 
Petitioner :- Akatama Dev
 
Respondent :- Banaras Hindu University, Varanasi And Others
 
Petitioner Counsel :- Anil Tiwari,Ashok Kumar Singh
 
Respondent Counsel :- Hem Pratap Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Heard learned counsel for the petitioner and Sri Santosh Kumar Srivastava holding brief of Sri Hem Pratap Singh, learned counsel for the Banaras Hindu University.

Sri Srivastava states that the counter affidavit is under preparation and shall be served on the petitioner by Wednesday.

Put up on Friday next, by which time, learned counsel for the petitioner may also file rejoinder affidavit.

Order Date :- 28.9.2012

Hasnain

 

 

 
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