Waseeq Ahmad vs State Of U.P.& Others
2012 Latest Caselaw 4617 ALL

Citation : 2012 Latest Caselaw 4617 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Waseeq Ahmad vs State Of U.P.& Others on 28 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 22756 of 1996
 

 
Petitioner :- Waseeq Ahmad
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- V.K.Goel,Bakhtyar Yusuf
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

It appears that against the impugned order dated 23.6.1995, the petitioner has filed Writ Petition No. 2787 of 1995 before the Lucknow Bench of this Court. The Court has allowed the petitioner to withdraw the writ petition by order dated 11.7.1996. The copy of the order is not on record.

Learned counsel for the petitioner is directed to file the copy of the said order in the next cause list.

List in the next cause list.

Order Date :- 28.9.2012

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