Jagdish Chandra Tripathi vs State Of U.P.And Others
2012 Latest Caselaw 4613 ALL

Citation : 2012 Latest Caselaw 4613 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Jagdish Chandra Tripathi vs State Of U.P.And Others on 28 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 49494 of 2012
 

 
Petitioner :- Jagdish Chandra Tripathi
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Kr.Hans Pratap Singh
 
Respondent Counsel :- C.S.C.,Shesh Chandra
 

 
Hon'ble V.K. Shukla,J.

Put up on next Friday, showing the name of Sri Nand Kishore Singh as well from the side of respondents. By that time requisite instructions be obtained.

Order Date :- 28.9.2012

SRY

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