Citation : 2012 Latest Caselaw 4605 ALL
Judgement Date : 28 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- WRIT - A No. - 6839 of 2004 Petitioner :- Babai Respondent :- State Of U.P. & Others Petitioner Counsel :- Satya Prakash,Ahmad Saeed,M. Islam,Narendra Mohan Respondent Counsel :- C.S.C.,O.P. Sharma,V.K. Singh Hon'ble Pankaj Naqvi,J.
Case is passed over on the illness slip of Sri Narendra Mohan.
List in the next cause list.
Order Date :- 28.9.2012
Chandra
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