Shyam Kapooria vs Allahabad Bank, Kolkata & Others
2012 Latest Caselaw 4595 ALL

Citation : 2012 Latest Caselaw 4595 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Shyam Kapooria vs Allahabad Bank, Kolkata & Others on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 10322 of 2004
 

 
Petitioner :- Shyam Kapooria
 
Respondent :- Allahabad Bank, Kolkata & Others
 
Petitioner Counsel :- R.K. Awasthi,Ravi Kiran Jain
 
Respondent Counsel :- Tarun Verma,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Heard Sri R K Awasthi, learned counsel for the petitioner and learned standing counsel.

Order reserved.

Order Date :- 28.9.2012

Chandra

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