Rajeshwar Prasad Sharma vs State Of U.P. And Others
2012 Latest Caselaw 4594 ALL

Citation : 2012 Latest Caselaw 4594 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Rajeshwar Prasad Sharma vs State Of U.P. And Others on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 49403 of 2003
 

 
Petitioner :- Rajeshwar Prasad Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Jeevan Prakash Sharma
 
Respondent Counsel :- C.S.C.,Neeraj Tripathi
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri Jeevan Prakash Sharma.

List in the next cause list.

Order Date :- 28.9.2012

Chandra

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