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Surya Pal Singh vs Pramukh Sachiv (Rajasva Anubhag) ...
2012 Latest Caselaw 4583 ALL

Citation : 2012 Latest Caselaw 4583 ALL
Judgement Date : 27 September, 2012

Allahabad High Court
Surya Pal Singh vs Pramukh Sachiv (Rajasva Anubhag) ... on 27 September, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 20106 of 2003
 

 
Petitioner :- Surya Pal Singh
 
Respondent :- Pramukh Sachiv (Rajasva Anubhag) Min. Of Rev. And Others
 
Petitioner Counsel :- H.P. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

As jointly prayed, put up on 04.10.2012 in the additional cause list.

Order Date :- 27.9.2012

Chandra

 

 

 
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