Kamla Prasad Patel vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 4578 ALL

Citation : 2012 Latest Caselaw 4578 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Kamla Prasad Patel vs State Of U.P. Thru Secy. And Others on 27 September, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 50289 of 2012
 

 
Petitioner :- Kamla Prasad Patel
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,Radha Kant Ojha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Put up on 3.10.2012 to enable Sri R.K. Ojha, learned counsel for the respondent no.3 to file counter affidavit.

Order Date :- 27.9.2012

Hasnain

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