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Surendra Pal Singh Patel vs State Of U.P.And Others
2012 Latest Caselaw 4567 ALL

Citation : 2012 Latest Caselaw 4567 ALL
Judgement Date : 27 September, 2012

Allahabad High Court
Surendra Pal Singh Patel vs State Of U.P.And Others on 27 September, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 50365 of 2012
 

 
Petitioner :- Surendra Pal Singh Patel
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C.S.C.,Vivek Varma
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1 and 2. Sri M.C. Tripathi, Advocate has entered appearance on behalf of respondent Nos. 3, 4 and 5.

List this writ petition along with record of writ petition No.40244 of 2012 on the date fixed in the said case. By the date fixed, respondents may file counter affidavit.

Order Date :- 27.9.2012

SRY

 

 

 
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