C/M Ram Sajiwan Lal Inter College ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 4553 ALL

Citation : 2012 Latest Caselaw 4553 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

C/M Ram Sajiwan Lal Inter College ... vs State Of U.P. Thru Secy. And Others on 27 September, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 50313 of 2012
 

 
Petitioner :- C/M Ram Sajiwan Lal Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Manoj Mishra
 
Respondent Counsel :- C.S.C.,A.K. Yadav
 

 
Hon'ble Amreshwar Pratap Sahi,J.

This appears to be a service matter.

Put up tomorrow before a Bench leading with service matter as fresh, showing the name of Sri R.K. Pandey as learned counsel for the respondent no.4.

Order Date :- 27.9.2012

Hasnain

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