Ram Ji Mishra vs State Of U.P. And Others
2012 Latest Caselaw 4515 ALL

Citation : 2012 Latest Caselaw 4515 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Ram Ji Mishra vs State Of U.P. And Others on 26 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 47692 of 2012
 

 
Petitioner :- Ram Ji Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.B. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Issue notice to respondent No.4.

Each of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 26.9.2012

SRY

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