Anil Kumar Singh & Another vs State Of U.P. & Another
2012 Latest Caselaw 4513 ALL

Citation : 2012 Latest Caselaw 4513 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Anil Kumar Singh & Another vs State Of U.P. & Another on 26 September, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 3592 of 2010
 

 
Petitioner :- Anil Kumar Singh & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Raghavendra Dwivedi
 
Respondent Counsel :- Govt. Advocate,Dhirendra Kumar Srivastav
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the revisionists.

Issue notices to the revisionists through Chief Judicial Magistrate, Chandauli. The Chief Judicial Magistrate, Chandauli, shall ensure the service of notices on the revisionists by the date fixed.

List on 19.11.2012.

Order Date :- 26.9.2012

Hasnain

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