Vijay Kumar vs State Of U.P. And Another
2012 Latest Caselaw 4495 ALL

Citation : 2012 Latest Caselaw 4495 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Vijay Kumar vs State Of U.P. And Another on 26 September, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1554 of 2007
 

 
Petitioner :- Vijay Kumar
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- A.K. Shukla,Gaurav Singh,Vibhav Prakash Tripathi
 
Respondent Counsel :- Govt. Advocate,B.K.Tripathi
 

 
Hon'ble Yogesh Chandra Gupta,J.

In the connected matter, Sri Gaurav Singh, learned counsel for the revisionist has sent illness slip. The case is passed-over for the day.

In the event office is directed to list this revision on 30.10.2012 along with connected matter.

Order Date :- 26.9.2012

Hasnain

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