Jagdish Chandra Tripathi vs State Of U.P.And Others
2012 Latest Caselaw 4470 ALL

Citation : 2012 Latest Caselaw 4470 ALL
Judgement Date : 25 September, 2012

Allahabad High Court

Jagdish Chandra Tripathi vs State Of U.P.And Others on 25 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 49494 of 2012
 

 
Petitioner :- Jagdish Chandra Tripathi
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Kr.Hans Pratap Singh
 
Respondent Counsel :- C.S.C.,Shesh Chandra
 

 
Hon'ble V.K. Shukla,J.

Put up this case day after tomorrow.

Order Date :- 25.9.2012

SRY

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