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Vijay Prakash Tewari vs The State Of U.P.
2012 Latest Caselaw 4371 ALL

Citation : 2012 Latest Caselaw 4371 ALL
Judgement Date : 20 September, 2012

Allahabad High Court
Vijay Prakash Tewari vs The State Of U.P. on 20 September, 2012
Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 221 of 2007
 

 
Petitioner :- Vijay Prakash Tewari
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Jyotindra Misra,Nagendra Mohan,Ratnesh Agnihotri
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Allowed.

For orders, see our judgment and order of date passed on separate sheets and placed on the record of Criminal Appeal No. 220 of 2007.

Order Date :- 20.9.2012

LN/-

 

 

 
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