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Akhilesh Kumar And Others vs State Of U.P. And Others
2012 Latest Caselaw 4358 ALL

Citation : 2012 Latest Caselaw 4358 ALL
Judgement Date : 20 September, 2012

Allahabad High Court
Akhilesh Kumar And Others vs State Of U.P. And Others on 20 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 46699 of 2012
 

 
Petitioner :- Akhilesh Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Mohd. Umar Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

It is shocking that despite several orders being passed by this Court for the payment of house rent allowance to the Constables in case if they are entitled still the Constables are approaching this Court for the direction for the payment of house rent allowance.

Sri Pankaj Rai, Additional Chief Standing Counsel, states that he may be allowed a week's time to seek instruction in the matter.

Put up on 27.9.2012 as fresh.

Order Date :- 20.9.2012

OP

 

 

 
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