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Shahadat Husain And Others vs State Of U.P. And Others
2012 Latest Caselaw 4357 ALL

Citation : 2012 Latest Caselaw 4357 ALL
Judgement Date : 20 September, 2012

Allahabad High Court
Shahadat Husain And Others vs State Of U.P. And Others on 20 September, 2012
Bench: Arun Tandon, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21534 of 2010
 

 
Petitioner :- Shahadat Husain And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Nasiruzzaman
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Office report dated 19.09.2012 records that the steps have not been taken.

Writ petition is dismissed for want of prosecution. Interim order, if any, stands discharged.

Learned A.G.A. shall forward a copy of this order to the S.P./S.S.P. concerned for the investigation being completed with due diligence, if not already completed.

Order Date :- 20.9.2012

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