The Lucknow Jal Shansthan Jalkal ... vs Authority Under The Minimum Wages ...
2012 Latest Caselaw 4088 ALL

Citation : 2012 Latest Caselaw 4088 ALL
Judgement Date : 11 September, 2012

Allahabad High Court

The Lucknow Jal Shansthan Jalkal ... vs Authority Under The Minimum Wages ... on 11 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 2240 of 2012
 

 
Petitioner :- The Lucknow Jal Shansthan Jalkal Department Nagar Nigam
 
Respondent :- Authority Under The Minimum Wages Act. 1948 & Ors.
 
Petitioner Counsel :- Namita Sharma,Manish Misra
 
Respondent Counsel :- C.S.C.,Ram Kumar Singh
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.78656/12)

Rejoinder affidavit is taken on record.

List this case on 09.10.2012.

In the meantime, the amount already deposited by the petitioner with respondent no.1, be not disbursed.

Order Date :- 11.9.2012

A.Nigam

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