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Smt. Pushpa Srivastava (W.P. ... vs State Of U.P. Thru. Its Prin. Secy. ...
2012 Latest Caselaw 4074 ALL

Citation : 2012 Latest Caselaw 4074 ALL
Judgement Date : 11 September, 2012

Allahabad High Court
Smt. Pushpa Srivastava (W.P. ... vs State Of U.P. Thru. Its Prin. Secy. ... on 11 September, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- REVIEW PETITION No. - 425 of 2012
 

 
Petitioner :- Smt. Pushpa Srivastava (W.P. 7164/2006 S/S)
 
Respondent :- State Of U.P. Thru. Its Prin. Secy. Basic Education & Ors.
 
Petitioner Counsel :- Harish Chandra
 

 
Hon'ble Ajai Lamba,J. 

This petition seeks review of order dated 27.8.2012 passed by a Co-ordinate Bench (Shri Satyendra Singh Chauhan, J.).

Let the matter be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge.

Order Date :- 11.9.2012

A.Nigam

 

 

 
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