Adarsh Kumar vs State Of U.P. & Others
2012 Latest Caselaw 4018 ALL

Citation : 2012 Latest Caselaw 4018 ALL
Judgement Date : 6 September, 2012

Allahabad High Court

Adarsh Kumar vs State Of U.P. & Others on 6 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 37637 of 2012
 

 
Petitioner :- Adarsh Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satyaveer Singh,Ashok Khare
 
Respondent Counsel :- C.S.C.,Illegible
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Monday.

Order Date :- 6.9.2012

SRY

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