Citation : 2012 Latest Caselaw 4001 ALL
Judgement Date : 6 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 45287 of 2012 Petitioner :- Sanjeev Kumar Gupta And Another Respondent :- State Of U.P.And Others Petitioner Counsel :- Irshad Ali Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
As requested, put up this case on Monday.
Order Date :- 6.9.2012
SRY
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