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Ram Pal Singh vs D.I.O.S. And Others
2012 Latest Caselaw 3991 ALL

Citation : 2012 Latest Caselaw 3991 ALL
Judgement Date : 5 September, 2012

Allahabad High Court
Ram Pal Singh vs D.I.O.S. And Others on 5 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 10330 of 1994
 

 
Petitioner :- Ram Pal Singh
 
Respondent :- D.I.O.S. And Others
 
Petitioner Counsel :- A.K.Goyal
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

List on 1.10.2012 along with the records of Writ Petition Nos. 23890 of 1994, 3557 of 1985, 3765 of 1990 and 13912 of 1989.

Order Date :- 5.9.2012

OP

 

 

 
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