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Rajeev And Ors. vs The State Of U.P And Anr.
2012 Latest Caselaw 5266 ALL

Citation : 2012 Latest Caselaw 5266 ALL
Judgement Date : 18 October, 2012

Allahabad High Court
Rajeev And Ors. vs The State Of U.P And Anr. on 18 October, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3910 of 2012
 

 
Petitioner :- Rajeev And Ors.
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Atul Singh Parmar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Respondent No.2 has not come present in court in deference of order dated 27.9.2012.

Let respondent no.2 be served by way of fresh process through the Chief Judicial Magistrate, Hardoi, for 20.11.2012.

Interim order to continue till the next date of listing.

Order Date :- 18.10.2012

A.Nigam

 

 

 
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