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Smt. Mudrika Mishra vs State Of U.P. & Others
2012 Latest Caselaw 5770 ALL

Citation : 2012 Latest Caselaw 5770 ALL
Judgement Date : 27 November, 2012

Allahabad High Court
Smt. Mudrika Mishra vs State Of U.P. & Others on 27 November, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33393 of 2009
 

 
Petitioner :- Smt. Mudrika Mishra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Arun Kumar Mishra,S.K. Chaubey,S.K. Pandey,S.P.Pandey
 
Respondent Counsel :- C.S.C.,Avadhesh Pratap Singh,M.K.Upadhyay,Pankaj Roy,S.K.Misra,S.P.Srivastava,V.P. Singh
 

 
Hon'ble V.K. Shukla,J.

List after one month.

Interim order already passed is extended till the next date of listing

Order Date :- 27.11.2012

SRY

 

 

 
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