Nizamuddin Khan vs State Of U.P. And Others
2012 Latest Caselaw 5761 ALL

Citation : 2012 Latest Caselaw 5761 ALL
Judgement Date : 27 November, 2012

Allahabad High Court

Nizamuddin Khan vs State Of U.P. And Others on 27 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 38585 of 2011
 

 
Petitioner :- Nizamuddin Khan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Sthalekar,A.A. Ausaf,A.K.Pathak,Mohd. Ali Ausaf,Rohit Sthalekar
 
Respondent Counsel :- C.S.C.,Gulrez Khan,J.H.Khan,Santosh Pandey,V.K. Singh
 

 
Hon'ble V.K. Shukla,J.

List after one month.

Interim order already passed is extended till the next date of listing

Order Date :- 27.11.2012

SRY

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