Kalyan Singh vs A.K. Bajpayee, Pariyojna ...
2012 Latest Caselaw 5733 ALL

Citation : 2012 Latest Caselaw 5733 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Kalyan Singh vs A.K. Bajpayee, Pariyojna ... on 26 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4477 of 2012
 

 
Petitioner :- Kalyan Singh
 
Respondent :- A.K. Bajpayee, Pariyojna Nideshak Grma Vikas Mathura
 
Petitioner Counsel :- Virendra Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Short counter affidavit filed today, the same may be placed on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List in second week of January, 2013.

Order Date :- 26.11.2012

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