Mohan Lal And 3 Ors. vs State Of U.P.
2012 Latest Caselaw 5726 ALL

Citation : 2012 Latest Caselaw 5726 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Mohan Lal And 3 Ors. vs State Of U.P. on 26 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5947 of 2012
 

 
Petitioner :- Mohan Lal And 3 Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kailash Nath Misra,Rajesh Kumar Awasthi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On the last date, i.e. 29.10.2012, the investigating officer was directed to remain present in Court with instructions as to who is the person, who impersonated the deceased Magan.

Neither the investigating officer is present nor the instructions are available with the Addl. Government Advocate.

Let the Circle Officer, Incharge of Police Station Tarabganj, District Gonda, be present in Court on the next date of listing with the explanation as to why the investigating officer is not present in court and also with the file to assist the Government Advocate.

List on 10.12.2012.

Order Date :- 26.11.2012

A.Nigam