Aditya Kumar Verma vs Distt. Magistrate & Another
2012 Latest Caselaw 5725 ALL

Citation : 2012 Latest Caselaw 5725 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Aditya Kumar Verma vs Distt. Magistrate & Another on 26 November, 2012

Bench: Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- MISC. SINGLE No. - 877 of 1996
 

 
Petitioner :- Aditya Kumar Verma
 
Respondent :- Distt. Magistrate & Another
 
Petitioner Counsel :- U.B. Pandey
 
Respondent Counsel :- C.S.C.,D C Mukherjee
 
Hon'ble Vikram Nath,J.

This case is of the year 1996. Case has been taken up in the revised call. No one appears on behalf of the petitioner. It appears that the petitioner is not interested in pursuing the matter.

Accordingly petition is dismissed for want of prosecution.

Order Date :- 26.11.2012

RPS

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