Kailash Chandra vs General Manager, Jal Sansthan, ...
2012 Latest Caselaw 5670 ALL

Citation : 2012 Latest Caselaw 5670 ALL
Judgement Date : 21 November, 2012

Allahabad High Court

Kailash Chandra vs General Manager, Jal Sansthan, ... on 21 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 18219 of 2011
 

 
Petitioner :- Kailash Chandra
 
Respondent :- General Manager, Jal Sansthan, Allahabad And Another
 
Petitioner Counsel :- Gopal Verma,H.M.B. Sinha
 
Respondent Counsel :- C. S. C.,Amit Dube,Archana Singh,Nilamber Tripathi
 

 
Hon'ble V.K. Shukla,J.

Heard.

Judgment is reserved.

Order Date :- 21.11.2012

SRY

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