Smt. Anju Lata vs State Of U.P. And Others
2012 Latest Caselaw 5618 ALL

Citation : 2012 Latest Caselaw 5618 ALL
Judgement Date : 19 November, 2012

Allahabad High Court

Smt. Anju Lata vs State Of U.P. And Others on 19 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48971 of 2011
 

 
Petitioner :- Smt. Anju Lata
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- N.K.Mishra,M.K. Mishra
 
Respondent Counsel :- C.S.C.,Anuj Kumar,Indresh Chandra,O.P.Chaube,Saroj Yadav,Swarn Kumar Mishra
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is taken on record. Two weeks' time is accorded for filing rejoinder affidavit.

List this case on 07.12.2012.

Order Date :- 19.11.2012

SRY

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