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A.K.Pandey vs Ex. Officer
2012 Latest Caselaw 5600 ALL

Citation : 2012 Latest Caselaw 5600 ALL
Judgement Date : 9 November, 2012

Allahabad High Court
A.K.Pandey vs Ex. Officer on 9 November, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 38735 of 1994
 

 
Petitioner :- A.K.Pandey
 
Respondent :- Ex. Officer
 
Petitioner Counsel :- R.S. Mauriya,Manjari Singh,Y.Singh
 
Respondent Counsel :- S.C.,K.S.Mishra,S.F.A.Naqvi,Sant Ram Sharma,U.S. Singh,V.S.Singh
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Ms. Manjari Singh, learned counsel for the petitioner.

List in the next cause list under the heading of Old Cases.

Order Date :- 9.11.2012

OP

 

 

 
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