Rajendra Kumar & Others vs Regional Food Controller, Meerut ...
2012 Latest Caselaw 5598 ALL

Citation : 2012 Latest Caselaw 5598 ALL
Judgement Date : 9 November, 2012

Allahabad High Court

Rajendra Kumar & Others vs Regional Food Controller, Meerut ... on 9 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 37998 of 1994
 

 
Petitioner :- Rajendra Kumar & Others
 
Respondent :- Regional Food Controller, Meerut & Others
 
Petitioner Counsel :- Wh Khan
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Rahul Jain, Advocate.

List in the next cause list under the heading of Old Cases.

Order Date :- 9.11.2012

Download the LatestLaws.com Mobile App