Shri Nath Verma vs Engineer-In-Chief & Other
2012 Latest Caselaw 5594 ALL

Citation : 2012 Latest Caselaw 5594 ALL
Judgement Date : 9 November, 2012

Allahabad High Court

Shri Nath Verma vs Engineer-In-Chief & Other on 9 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 25665 of 1995
 

 
Petitioner :- Shri Nath Verma
 
Respondent :- Engineer-In-Chief & Other
 
Petitioner Counsel :- Hn Shukla,Rr Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Despite the time being granted in the year 1995, counter affidavit has not been filed. As prayed, four weeks and no more is allowed to file counter affidavit.

List in the week commencing 17.12.2012.

Order Date :- 9.11.2012

Download the LatestLaws.com Mobile App