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Smt. Chameli Devi Jetly vs K.D.A. Kanpur
2012 Latest Caselaw 5581 ALL

Citation : 2012 Latest Caselaw 5581 ALL
Judgement Date : 8 November, 2012

Allahabad High Court
Smt. Chameli Devi Jetly vs K.D.A. Kanpur on 8 November, 2012
Bench: Sabhajeet Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- WRIT - C No. - 42965 of 1999
 

 
Petitioner :- Smt. Chameli Devi Jetly
 
Respondent :- K.D.A. Kanpur
 
Petitioner Counsel :- U.S.Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sabhajeet Yadav,J.

List has been revised. No one appears to press this petition. Writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.  

Order Date :- 8.11.2012

Iss

 

 

 
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