Sanjeev Tiwari vs State Of U.P.
2012 Latest Caselaw 5574 ALL

Citation : 2012 Latest Caselaw 5574 ALL
Judgement Date : 8 November, 2012

Allahabad High Court

Sanjeev Tiwari vs State Of U.P. on 8 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7131 of 2012
 

 
Petitioner :- Sanjeev Tiwari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mayank Pandey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Sharad Nandan Ojha, Advocate, has put in appearance for the complainant and contends that the applicant has criminal history of eight cases.

Let counter affidavit be filed.

List on 26.11.2012

Order Date :- 8.11.2012

A.Nigam

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