Shatruhan vs State Of U.P.
2012 Latest Caselaw 5528 ALL

Citation : 2012 Latest Caselaw 5528 ALL
Judgement Date : 7 November, 2012

Allahabad High Court

Shatruhan vs State Of U.P. on 7 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7017 of 2012
 

 
Petitioner :- Shatruhan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajendra Pratap Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let this case be listed alongwith Case Bail No.6548 of 2012, Karam Chand v. State of U.P.

Order Date :- 7.11.2012

A.Nigam

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