Babu Shah vs State Of U.P.And Others
2012 Latest Caselaw 5527 ALL

Citation : 2012 Latest Caselaw 5527 ALL
Judgement Date : 7 November, 2012

Allahabad High Court

Babu Shah vs State Of U.P.And Others on 7 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 58665 of 2012
 

 
Petitioner :- Babu Shah
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Abhishek Srivastava,Vinay Kumar Nigam
 
Respondent Counsel :- C.S.C.,K.K.Chand
 

 
Hon'ble V.K. Shukla,J.

Put up this case on 20.11.2012. By that time requisite instructions may be obtained.

Order Date :- 7.11.2012

SRY

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