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Smt. Chandra Mati vs State Of U.P. & Others
2012 Latest Caselaw 5474 ALL

Citation : 2012 Latest Caselaw 5474 ALL
Judgement Date : 5 November, 2012

Allahabad High Court
Smt. Chandra Mati vs State Of U.P. & Others on 5 November, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 1659 of 2010
 

 
Petitioner :- Smt. Chandra Mati
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.K.S. Paliwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Leaned counsel for both the parties state that the present writ petition is to be heard along with Writ Petition No. 3149 of 1994.

I have a jurisdiction to decide the writ petition only upto the year 2000.

Put up this file along with record of Writ Petition No. 3149 of 1994 before Hon'ble the Acting Chief Justice for necessary order.

Order Date :- 5.11.2012

OP

 

 

 
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